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Amalgamated Fuels Limited vs Bharat Petroleum Corporation Limited ...
2026 Latest Caselaw 1888 Cal/2

Citation : 2026 Latest Caselaw 1888 Cal/2
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Amalgamated Fuels Limited vs Bharat Petroleum Corporation Limited ... on 16 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-7
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 IA NO. GA/3/2026
                                  In CS/191/2022

                       AMALGAMATED FUELS LIMITED
                                 Vs
             BHARAT PETROLEUM CORPORATION LIMITED AND ANR.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Avinash Karnani, Adv.

Ms. Shree Chatterjee, Adv.

...for the plaintiff.

Mr. Sanjib Kr. Mal, Adv.

Ms. Shomrita Das, Adv.

Shomrik Das, Adv.

...for petitioner/def no. 1.

The Court:- In view of the Order passed by the Division Bench dated 12 th

March, 2026 allowing the application for rejection of plaint, the instant suit has

become redundant and, accordingly, the same stands disposed of along with all

pending applications.

(SUGATO MAJUMDAR, J.) S.Seal

 
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