Ghanshyam Sarda vs Sri Govind Kumar Sarda And Ors
2026 Latest Caselaw 1841 Cal/2

Calcutta High Court

Ghanshyam Sarda vs Sri Govind Kumar Sarda And Ors on 12 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

ODSL-2
                  IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdication
                           ORIGINAL SIDE

                            CS/278/2015
IA NO: GA/1/2015(Old No:GA/3709/2015), GA/2/2016(Old No:GA/682/2016),
    GA/3/2016(Old No:GA/683/2016), GA/4/2016(Old No:GA/684/2016),
    GA/5/2016(Old No:GA/685/2016), GA/6/2016(Old No:GA/687/2016),
    GA/8/2016(Old No:GA/3371/2016), GA/9/2017(Old No:GA/156/2017),
   GA/10/2017(Old No:GA/722/2017), GA/11/2017(Old No:GA/723/2017),
            GA/15/2020(Old No:GA/669/2020), GA/16/2020.

                        GHANSHYAM SARDA
                               VS
                 SRI GOVIND KUMAR SARDA AND ORS.




  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 12th March, 2026.

Appearance:

Mr. Aditya Kanodia, Adv. Ms.Sharfaa Ahmed, Adv.

Ms. S. Ahmed, Adv.

...plaintiff

Mr. Aniruddha Agarwalla,Adv.

Ms. Priyank Garain,Adv.

...for def. no. 1

Mr. Debangshu Dinda, Adv. Mr. Jai Kumar Surana,Adv. Mr. Abhimonyu Roy,Adv ...for def. nos. 2,13,14,15 & 16

Mr. Uttam Sharma,Adv. ...for the added defendant nos. 121 to 126

The Court:- This matter will appear in the list on 16 th March, 2026.

Ad interim order is extended till date.

(SUGATO MAJUMDAR, J.) S.Seal