Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors
2026 Latest Caselaw 1833 Cal/2

Calcutta High Court

Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors on 12 March, 2026

OD-14 to 26

                         ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE


                       IA NO. GA/16/2022
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.


                       IA NO. GA/17/2022
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/18/2023
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/19/2023
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/20/2023
                               In
                          CS/338/2013

                  ANIL KUMAR PATODIA & ANR.
                             Vs
                SUNIL KUMAR PATODIA AND ORS.



                       IA NO. GA/21/2023
                               In
                          CS/338/2013
               2


  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/22/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/23/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/24/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/25/2023
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/26/2024
              In
         CS/338/2013

  ANIL KUMAR PATODIA & ANR.
             Vs
SUNIL KUMAR PATODIA AND ORS.


      IA NO. GA/27/2024
              In
         CS/338/2013
                                         3

                        ANIL KUMAR PATODIA & ANR.
                                   Vs
                      SUNIL KUMAR PATODIA AND ORS.

                              IA NO. GA/28/2025
                                      In
                                 CS/338/2013

                        ANIL KUMAR PATODIA & ANR.
                                   Vs
                      SUNIL KUMAR PATODIA AND ORS.

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
   Date : 12th March, 2026.
                                                                                    Appearance:
                                                                  Mr. Sarvapriyo Mukherjee, Adv.
                                                                       Ms. Rajshree Kajaria, Adv.
                                                                          Ms. Vrinda Kedia, Adv.
                                                                              ...For the plaintiffs

                                                                   Mr. Nirmalya Dasgupta, Adv.
                                                                             Mr. R.L. Mitra, Adv.
                                                                       Ms. Priyanka Dhar, Adv.
                                                  ...For Respondent nos. 1 -4, 43,47,48,52 and 56

Mr. Mainak Bose, Sr. Adv.

Ms. R. Bhattacharyya, Adv.

Ms. Aasia Hasan, Adv.

...For Respondent nos. 5-9

The Court : Heard the submissions of the Learned Advocates

representing the respective parties.

The Learned Advocate representing the Defendant Nos. 1 to 4 is to

inform this Court on the next date of hearing of a date convenient to all the

representatives of five branches so that each member of the five branches

contesting the suit be present before this Court for assisting this Court in

exploring the possibility of mediation amongst the parties.

Next date be fixed on 16th March, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey