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Umadevi Agarwalla & Ors vs Nirmal Kanodia & Ors
2026 Latest Caselaw 1826 Cal/2

Citation : 2026 Latest Caselaw 1826 Cal/2
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Umadevi Agarwalla & Ors vs Nirmal Kanodia & Ors on 12 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-2-3
                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdication
                                ORIGINAL SIDE

                                   CS/124/2011

                         UMADEVI AGARWALLA & ORS.
                                    VS
                           NIRMAL KANODIA & ORS.

                                         WITH

                                    CS/264/2012

                         SRI NIRMAL KANODIA & ORS.
                                     VS
                         UMADEVI AGARWALLA & ANR.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 12th March, 2026.

Appearance:

Ms. Jishnu Saha, Sr. Adv. Mr. Sukrit Mukherjee, Adv. Mr. Shiv Ratan Kakrania, Adv.

Mr. Tanuj Kakrania, Adv.

Ms. Jiya Bose, Adv.

Ms. Shreya Goenka, Adv. ...for the plaintiffs in CS/264/2012 & defendants in CS/124/2011

Mr. Sabyasachi Chowdhury,Sr. Adv.

Ms. Urmila Chakraborty, Adv.

Mr. Amit Meharia, Adv.

Ms. Paramita Banerjee, Adv.

Mr. Sayan Dey, Adv.

...for the defendants in CS/264/2012 & plaintiffs in CS/124/2011

The Court:- Argument concluded.

Reserved for judgment.

(SUGATO MAJUMDAR, J.) S.Seal

 
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