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In The Goods Of : Priyamvada Devi ... vs Harsh Vardhan Lodha & Ors. -Vs- Arvind
2026 Latest Caselaw 1815 Cal/2

Citation : 2026 Latest Caselaw 1815 Cal/2
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

In The Goods Of : Priyamvada Devi ... vs Harsh Vardhan Lodha & Ors. -Vs- Arvind on 12 March, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
                                             1


ORDER SHEET



                  IN THE HIGH COURT AT CALCUTTA
             TESTAMENTARY AND INTESTATE JURISDICTION


                              TS/6/2004
          IN THE GOODS OF : PRIYAMVADA DEVI BIRLA(DEC) -AND
                                  VS
               HARSH VARDHAN LODHA & ORS. -VS- ARVIND
                        KUMAR NEWAR & ORS.

 IA NO: GA/9/2005(Old No:GA/3566/2005), GA/15/2013(Old No:GA/3165/2013),
    GA/16/2014(Old No:GA/3278/2014), GA/19/2015(Old No:GA/3332/2015),
     GA/20/2015(Old No:GA/3619/2015), GA/22/2016(Old No:GA/144/2016),
    GA/28/2016(Old No:GA/1473/2016), GA/31/2018(Old No:GA/1322/2018),
    GA/47/2019(Old No:GA/2007/2019), GA/50/2019(Old No:GA/2376/2019),
    GA/53/2019(Old No:GA/2450/2019), GA/56/2019(Old No:GA/2747/2019),
      GA/59/2020(Old No:GA/93/2020), GA/61/2020(Old No:GA/267/2020),
     GA/63/2020(Old No:GA/793/2020), GA/64/2020(Old No:GA/794/2020),
         GA/76/2020(Old No:GA/1236/2020), GA/79/2021, GA/84/2025



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 12th March, 2026.

Appearance:

Mr. Anindya Kr. Mitra, Mr. Abhrajit Mitra, Mr. Dhruba Ghosh, Mr. Jishnu Chowdhury, Sr. Advocates, Mr. Debanjan Mandal, Mr. Sanjiv Kr. Trivedi, Mr. Sarvapriya Mukherjee, Mr. Soumya Ray Chowdhury, Mr. Satadeep Bhattacharyya, Mr. Aritra Basu, Mr. Sanket Sarawgi, Mr. Deepan Sarkar, Mr. Aman Agarwal, Mr. Altamash Alim, Mr. Samriddha Sen, Advocates ... for the plaintiffs.

Mr. S. N. Mookherjee, Mr. Sabyasachi Choudhury, Ms. Vineeta Meharia, Sr. Advs. Mr. Naman Choudhury, Mr. Subhrojyoti Mookherjee, Ms. Vaibhavi Pandey, Mr. Saptarshi Mandal, Mr. Aman Khemka, Advocates ...for defendant no.1(b) & 1(c).

Mr. Anuj Singh, Ms. Suchismita Ghosh, Mr. Malay K. Seal, Mr. Advocates ... for defendant no.1(d).

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Soumabho Ghose, Adv.

Mr. Saptarshi Mandal, Adv.

...for defendant no.3(a).

Mr. Avishek Guha, Ms. Arunima Dutta, Advocates ...for Mr. A. C. Chakraborti.

The Court : - The plaintiffs' first witness has been further cross-

examined. The cross-examination is, however, not concluded.

Let this matter appear on 19th March, 2026 for further cross-examination

of the plaintiffs first witness.

(ARINDAM MUKHERJEE, J.)

pkd/kc.

 
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