The Gouripore Co. Ltd. (In Liqn.) vs Ashray Vyapaar Pvt. Ltd
2026 Latest Caselaw 1804 Cal/2

Calcutta High Court

The Gouripore Co. Ltd. (In Liqn.) vs Ashray Vyapaar Pvt. Ltd on 12 March, 2026

Author: Shampa Sarkar

Bench: Shampa Sarkar

OD-13 to 20

                  IN THE HIGH COURT AT CALCUTTA
                         Original Jurisdiction
                           ORIGINAL SIDE

                IA NO. CA/58/2020 (Old No:CA/44/2020)
                                 In
                            CP/355/1997

                         IN THE MATTER OF:
                  THE GOURIPORE CO. LTD. (IN LIQN.)
                                AND
                     ASHRAY VYAPAAR PVT. LTD.
                                 VS
                      THE OFFICIAL LIQUIDATOR

                                AND

                         IA NO. CA/74/2022
                                 In
                            CP/355/1997

                         IN THE MATTER OF:
                  THE GOURIPORE CO. LTD. (IN LIQN.)
                                AND
                           SWAPAN BISWAS
                                 VS
                      THE OFFICIAL LIQUIDATOR

                                AND

                         IA NO. CA/76/2023
                                 In
                            CP/355/1997
                  THE GOURIPORE CO. LTD. (IN LIQN.)
                                AND
              SOHANLAL CHANDANMULL AND CO. AND ANR.
                                 VS
                      THE OFFICIAL LIQUIDATOR

                                AND

                         IA NO. CA/77/2023
                                 In
                            CP/355/1997
                 2


       IN THE MATTER OF:
 THE GOURIPORE CO. LTD. (IN LIQN.)
              AND
DOLPHIN VINTRADE PRIVATE LIMITED

               AND

        IA NO. CA/79/2023
                In
           CP/355/1997

       IN THE MATTER OF:
THE GOURIPORE CO. LTD. (IN LIQN.)
              AND
NATIONAL UNION OF JUTE WORKERS
               VS
    THE OFFICIAL LIQUIDATOR

               AND

        IA NO. CA/81/2024
                In
           CP/355/1997
 THE GOURIPORE CO. LTD. (IN LIQN.)
               AND
DOLPHIN VINTRADE PRIVATE LIMITED

               AND

       IA NO. CA/82/2025
                In
          CP/355/1997
THE GOURIPORE CO. LTD. (IN LIQN.)
SUNBEAM VANIJYA PRIVATE LIMITED
               -VS-
    THE OFFICIAL LIQUIDATOR

               AND

           CC/18/2024
              WITH
           CP/355/1997

DOLPHIN VINTRADE PRIVATE LIMITED
              VS
  SAMPAT MAL JHAWAR AND ORS.
                               3




BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date : 12th March, 2026.

Appearance:

Mr. Debrup Bhattacharjee, Adv.

Mr. Vivek Basu, Adv.

Mr. Pradeep Kumar Tulsyan, Adv. .... for the petitioning creditor in CP/355/1997.

Mr. Abhrajit Mitra, Sr. Adv.

Mr. Aritra Basu, Adv.

Mr. Patita Paban Bishwal, Adv.

Ms. Swastikaa Roy, Adv.

...for the applicant in CA/58/2020.

Mr. Jaydip Kar, Sr. Adv.

Ms. Namrata Basu, Adv.

Ms. Anushka Dhar, Adv.

...for the applicant in CA/76/2023.

Mr. Ratnanko Banerji, Sr. Adv. Mr. Saurodip Banerjee, Adv.

Mr. Anurag Dey, Adv.

Ms. Sohini Dey, Adv.

...for the applicant in CA/79/2023.

Mr. Krishnaraj Thaker, Sr. Adv. Mr. Debangshu Dinda, Adv.

Mr. Rabindra Kumar Mitra, Adv. ...for the applicant in CA/77/2023.

Mr. Tamoghna Saha, Adv.

...for the applicant in CA 82 of 2025

Ms. Debjani Mitra Neogy, Adv. ...for the Official Liquidator.

Mr. Agnidipta Tarafdar, Adv.

...for intervener

Mr. Aniruddha Chatterjee, Adv. Mr. Abhidipta Tarafder, Adv. Mr. Nikhil Kumar Roy, Adv.

Mr. Abhik Chitta Kundu, Adv. ...for the applicant in CA No.55 of 2017

Ms. Manju Agarwal, Adv.

Ms. Anju Manot, Adv.

Ms. Rishi Agarwal, Adv.

...For the unsecured creditor.

Mr. Dhruba Ghosh Sr. Adv.

Mr. Abhishek Halder, Adv, Mr. Swadesh Misra, Adv.

...for the applicant in CA 74 of 2022

The Court: Heard Mr. Kar, learned senior Advocate. Let these matters

appear as the first item on 19th March, 2026.

Mr. Thaker, learned senior advocate appears in CA 77 of 2023 and CA 81

of 2024 and submits that he would like to make short submissions against the

prayer for transfer of the proceeding to the NCLT.

On the next date, Mr. Thaker will make his submissions. CA 82 of 2025

will be heard thereafter. If required Mr. Kar will be further heard in reply.

Service of CA 82 of 2025 upon the learned advocates-on-record for all the

applicants be effected.

(SHAMPA SARKAR, J.)

TR/