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Jagdish Chand Kapur & Ors vs Joginder Chand Kapur
2026 Latest Caselaw 1783 Cal/2

Citation : 2026 Latest Caselaw 1783 Cal/2
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Jagdish Chand Kapur & Ors vs Joginder Chand Kapur on 11 March, 2026

                                                                                                 2023:CHC-OS:4935

   OD-30 & 31
                                   ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                      IA NO. GA/7/2003 (Old No: GA/3553/2003)
                                         In
                                   CS/108/2003

                           JAGDISH CHAND KAPUR & ORS.
                                       Vs
                             JOGINDER CHAND KAPUR


                      IA NO. GA/15/2015 (Old No: GA/3259/2015)
                                         In
                                    CS/108/2003

                           JAGDISH CHAND KAPUR & ORS.
                                      Vs
                             JOGINDER CHAND KAPUR

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 11th March, 2026.

Appearance:

Mr. Jayjit Ganguly, Adv.

Mr. Rudrajit Sarkar, Adv.

Mr. Rajib Mullick, Adv.

Ms. Vanshika Newar, Adv.

...For the Plaintiff

Mr. R. Banerjee, Adv.

Ms. Sristi Barman Roy, Adv.

Mr. Sanjay Jhunjhunwala, Adv. ...For the defendant Nos. 3, 7, 21 and 23

The Court : Heard the submissions of the Learned Advocate representing the

respective parties.

Next date be fixed on 21st April, 2026 for final hearing.

The Learned Advocate representing the Plaintiff seeks to file supplementary

affidavit with regard to the arbitration proceedings and the same is allowed.

(ANANYA BANDYOPADHYAY, J.)

A Dey

 
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