Vishnu Narayan Kashyap And Ors vs Smt. Anju Jaiswal And Ors
2026 Latest Caselaw 1769 Cal/2

Calcutta High Court

Vishnu Narayan Kashyap And Ors vs Smt. Anju Jaiswal And Ors on 11 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-9 & 10
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE

                                 IA NO. GA/12/2022
                                   In CS/411/1981
                         VISHNU NARAYAN KASHYAP AND ORS.
                                         Vs
                            SMT. ANJU JAISWAL AND ORS.

                                 A NO. GA/16/2025
                                  In CS/411/1981
                         VISHNU NARAYAN KASHYAP AND ORS.
                                        Vs
                            SMT. ANJU JAISWAL AND ORS.

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 11th March, 2026.

Appearance:

Mr. Aniruddha Sinha, Adv.

Mr. Ayan Dutta, Adv.

...for the petitioner

Mr. Meghnad Dutta, Adv. Mr. Arindam Paul, Adv. Mr. Debarati Das, Adv. ...for the defendant nos. 2(A) to 2(D)

Mr. Anirban Pramanick, Adv. Mr. Punarbasu Nath, Adv. Ms. Bhagyashree Dey, Adv.

...for the receiver

Mr. Amit Meharia, Adv. Mr. Paromita Banerjee, Adv.

Mr. Sayan Dey, Adv.

..for East India Transport Agency/occupier

The Court:- The time is extended as submitted by the Learned Receiver

to file Report.

The matter will appear in the list on 6th May, 2026 for hearing of

GA/12/2022 and GA/16/2025.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)