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Rajendra Prasad Pansari And Ors vs M. P. Birla Trust & Ors
2026 Latest Caselaw 1768 Cal/2

Citation : 2026 Latest Caselaw 1768 Cal/2
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Rajendra Prasad Pansari And Ors vs M. P. Birla Trust & Ors on 11 March, 2026

OD- 1 to 5
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                            CS/73/2010
               IA NO: GA/1/2010(Old No:GA/997/2010),
   GA/2/2010(Old No:GA/1581/2010), GA/5/2019(Old No:GA/144/2019)

                    RAJENDRA PRASAD PANSARI AND ORS.
                                     VS
                         M. P. BIRLA TRUST & ORS.

                                      And

                                 CS/74/2010
             IA NO: GA/1/2010(Old No:GA/998/2010), GA/2/2010(Old
               No:GA/1584/2010), GA/5/2019(Old No:GA/145/2019)

                    RAJENDRA PRASAD PANSARI AND ORS.
                                   VS
                      PRIYAMVADA BIRLA TRUST & ORS.

                                      And

                                 CS/75/2010
             IA NO: GA/1/2010(Old No:GA/999/2010), GA/2/2010(Old
               No:GA/1585/2010), GA/5/2019(Old No:GA/147/2019)

                    RAJENDRA PRASAD PANSARI AND ORS.
                                   VS
                      PRIYAMVADA BIRLA FUND & ORS.

                                      And

                              CS/76/2010
         IA NO: GA/1/2010(Old No:GA/1001/2010), GA/2/2010(Old
            No:GA/1583/2010), GA/5/2019(Old No:GA/148/2019)

                    RAJENDRA PRASAD PANSARI AND ORS.
                                   VS
                      PRIYAMVADA BIRLA NIDHI & ORS.

                                      And

                                  CS/77/2010
                                        2




           IA NO: GA/1/2010(Old No:GA/1000/2010), GA/2/2010(Old
              No:GA/1582/2010), GA/4/2019(Old No:GA/149/2019)

                   RAJENDRA PRASAD PANSARI AND ORS.
                                  VS
                     PRIYAMVADA BIRLA KOSH & ORS.



BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 11th March, 2026

Appearance:

Mr. Surajit Nath Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.

Ms. Amrita Pandey, Adv.

... for the plaintiffs

Mr. Dhruba Ghosh, Sr. Adv. Mr. Soumya Ray Chowdhury, Adv.

Mr. Sanjiv Kr. Trivedi, Adv. Mr. Sanket Sarawgi, Adv. Mr. Altamash Alim, Adv.

... for defendant no. 6

The Court:- On the prayer of the Learned Advocates representing the

plaintiffs to carry out the amendment of the plaint, next date be fixed on 30th

March, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB

 
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