Dilip Kumar Ghosh & Anr vs Funidea Projects Private Limited & ...
2026 Latest Caselaw 1764 Cal/2

Calcutta High Court

Dilip Kumar Ghosh & Anr vs Funidea Projects Private Limited & ... on 11 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-11 & 12
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE


                        IA NO. GA-COM/5/2025
                        [OLD NO CS/250/2015]
                            In CS/120/2025

                      DILIP KUMAR GHOSH & ANR.
                                 Vs
             FUNIDEA PROJECTS PRIVATE LIMITED & OTHERS


                         IA NO. GA-COM/6/2025
                         [OLD NO CS/250/2015]
                             In CS/120/2025

                      DILIP KUMAR GHOSH & ANR.
                                 Vs
             FUNIDEA PROJECTS PRIVATE LIMITED & OTHERS


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR
  Date : 11th March, 2026.


                                                                      Appearance:

                                                    Mr. Aniruddha Mitra, Sr. Adv.
                                                           Ms. Dipika Banu, Adv.
                                                  Mr. Subhadip Chaklrabroty,Adv.
                                                             Ms. Bilivia Roy, Adv.
                                                                 ...for the plaintiff

                                                          Ms. Nilanjan Auddy, Adv.
                                                   Mr. Subhranshu Ganguly, Adv.
                                                   ...for the respondent nos. 1 & 2

Ms. Pooja Sah, Adv.

...for the defendant no. 3

Mr. Shounak Mukhopadhyay, Adv.

Mr. Hemant Tiwari, Adv.

..for def nos.6 to 30, 32 & 33

The Court:- Affidavit in opposition is filed on behalf of the Defendant

nos.6 to 30, 32 and 33 in both pending applications i.e., GA-COM/5/2025

and GA-COM/6/2025. Let the same be kept in record.

Affidavit in reply filed by the Plaintiffs be kept in record.

Heard Mr. Mitra.

Adjourned to 22nd April, 2026.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)