Purna Chandra Barik (Decd) vs Netai Ch Barick
2026 Latest Caselaw 1757 Cal/2

Calcutta High Court

Purna Chandra Barik (Decd) vs Netai Ch Barick on 11 March, 2026

ORDER SHEET
                                                   OD-49 with 50 with 51

                   IN THE HIGH COURT AT CALCUTTA
              TESTAMENTARY AND INTESTATE JURISDICTION
                            ORIGINAL SIDE

                              TS/1/2012
                 IA NO: GA/1/2002(Old No:GA/172/2002),
                     GA/2/2002(Old No:GA/173/2002),
                    GA/3/2002(Old No:GA/3053/2002),
                         GA/7/2020, GA/8/2024

                        IN THE MATTER OF:
                    PURNA CHANDRA BARIK (DECD)
                         JAYABATI BARICK
                                VS
                         NETAI CH BARICK

                                WITH

                             ATA/4/2002
                IA NO: TA/1/2002(Old No:TA/1719/2002),
                     T/2/2002(Old No:T/171/2002),
                   GA/7/2024, GA/8/2024, GA/9/2024
                        JAYABATI BARICK PATRA
                                  VS
                        NETAI CHANDRA BARICK

                                WITH

                               TS/17/2017
                 IA NO: GA/1/1998(Old No:GA/428/1998),
                    GA/2/2001(Old No:GA/1457/2001),
                    GA/4/2002(Old No:GA/1972/2002),
                    GA/5/2002(Old No:GA/3028/2002),
                     GA/6/2002(Old No:GA/3035/2002
                           IN THE GOODS OF :
                    PURNA CHANDRA BARICK (DEC.) -
                                  AND
                         NETAI CHANDRA BARIK
                                  -VS-
                     SM. SARALABALA BARICK & ORS.



 BEFORE:
 The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
 Date: 11th March, 2026.
                                              2




                                                                                  Appearance:
                                                                    Mr. Purnendu Das, Adv.
                                                                   Mr. Kinjal Kr. Baral, Adv.
                                                                    Ms. Gitika Mallick, Adv.
                                 ...for defendant (in TS 1 of 2012)/plaintiff (in TS 17 of 2017)

                                                              Ms. Jayabati Barick (in person)
                                                                 ... plaintiff (in TS 1 of 2012)

                                                            Mr. Subrata Bhattacharjee, Adv.
                                                                        ...For Amicus Curie

      The Court :- List of dates filed by the Learned Advocate representing the

respondent in compliance with the order dated 15 th September, 2025 be kept on

record. A copy of the same has been served upon the petitioner appearing in

person.

Next date be fixed on 17th April, 2026.

The petitioner in person can file an exception to the aforesaid list of dates,

if any, prior to the next date of hearing.

(ANANYA BANDYOPADHYAY, J.)

DB