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Calcutta High Court
Santana Mondal vs The Initiating Officer on 10 March, 2026
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
OD 1 to 68
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
ORIGINAL SIDE
T/1/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/2/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/3/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/4/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/5/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/6/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
2
T/7/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/8/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/9/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/10/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/11/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/12/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/13/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
3
T/14/2025
SANTANA MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/15/2025
MEHEBUBUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/16/2025
SAHANAJ BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/17/2025
SAHANAJ BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/18/2025
SAHANAJ BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/19/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/20/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
4
T/21/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/22/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/23/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/24/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/25/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/26/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/27/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/28/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
5
T/29/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/30/2025
ALIYA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/31/2025
M/S RITMAN AGENCIES PVT. LTD.
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/32/2025
M/S. GREENVIEW MARCOM PVT. LTD.
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/33/2025
SEABIRD INFRASTRUCTURE PVT. LTD.
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/34/2025
M/S. HIMACHAL REALTORS PVT. LTD.
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/35/2025
M/S. GREENDOM TIE-UP PVT. LTD.
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
6
T/36/2025
M/S MILLIONZONE COMMERCIAL PVT. LTD.
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/37/2025
WINTERLAND SALES PVT. LTD.
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/38/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/39/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/40/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/41/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/42/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/43/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
7
T/44/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/45/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/46/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/47/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/48/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/49/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/50/2025
LAL MOHAMMAD MOLLA
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
8
T/51/2025
SABINA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/52/2025
SABINA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/53/2025
SABINA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/54/2025
SABINA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/55/2025
SABINA BIBI
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/56/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/57/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/58/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
9
T/59/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/60/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/61/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/62/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/63/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/64/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/65/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
10
T/66/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/67/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
T/68/2025
ALAUDDIN MONDAL
VS
THE INITIATING OFFICER, BENAMI PROHIBITION
UNIT, KOLKATA
BEFORE:
The Hon'ble JUSTICE RAJARSHI BHARADWAJ
AND
The Hon'ble JUSTICE UDAY KUMAR
Date: 10th March, 2026.
Appearance:
Mr. Aditya Kanodia, Adv.
Mr. Soumyajit Mishra, Adv.
...for the appellant
The Court: On the prayer of the learned counsel appearing for the
appellant, let these matters again appear in the list on 7 th April, 2026.
(RAJARSHI BHARADWAJ, J.)
(UDAY KUMAR, J.)
Sp/
