Basant Baid & Ors vs Emelia D'Silva
2026 Latest Caselaw 1670 Cal/2

Calcutta High Court

Basant Baid & Ors vs Emelia D'Silva on 9 March, 2026

   OD-8

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                           CS/593/1991
       IA NO: GA/1/1997(Old No:GA/9925/1997), GA/5/1998(Old
 No:GA/1211/1998), GA/13/1998(Old No:GA/1366/1998), GA/14/1998(Old
 No:GA/1532/1998), GA/15/1998(Old No:GA/1533/1998), GA/16/1998(Old
 No:GA/1892/1998), GA/17/1998(Old No:GA/2385/1998), GA/18/1998(Old
 No:GA/2387/1998), GA/19/1998(Old No:GA/3122/1998), GA/20/1998(Old
 No:GA/3253/1998), GA/21/1998(Old No:GA/3257/1998), GA/22/1998(Old
 No:GA/3258/1998), GA/23/1998(Old No:GA/3259/1998), GA/24/1998(Old
 No:GA/3383/1998), GA/25/1998(Old No:GA/3384/1998), GA/26/1998(Old
 No:GA/3385/1998), GA/27/1998(Old No:GA/3386/1998), GA/28/1998(Old
 No:GA/4413/1998), GA/29/1998(Old No:GA/4414/1998), GA/30/1998(Old
                   No:GA/4417/1998), GA/33/2025

                                BASANT BAID & ORS.
                                       VS
                                  EMELIA D'SILVA
   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 9TH MARCH, 2026.

Appearance:

Mr. Shuvasish Sengupta, Adv.

Mr. Abhrajit Roy Chowdhury, Adv.

Mrs. Subhra Das, Adv.

...For the Plaintiff nos.1&2

Mr. R. V. Kundalia, Adv.

Ms. B. Biswas, Adv.

Mr. S. Prasad Bhattacharjee, Adv.

Mr. Anand Bhandari, Adv.

For the Receivers

The Court : The report filed by the Registrar, Original Side with regard to the

status of service of motions upon the defendant be kept on record.

A copy of the plaint as well as the application be served by the Learned

Advocate representing the Plaintiff to the defendant who is to file affidavit with regard

to the death of the erstwhile defendant.

Next date be fixed on 20th April, 2026.

(ANANYA BANDYOPADHYAY, J.) A Dey