Bajrang Factory Ltd vs University Of Cal And Ors
2026 Latest Caselaw 1669 Cal/2

Calcutta High Court

Bajrang Factory Ltd vs University Of Cal And Ors on 9 March, 2026

   OD-41
                                  ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                CS/390/1978
            IA NO: GA/2/2001(Old No:GA/4155/2001), GA/3/2009(Old
        No:GA/1211/2009), GA/5/2019(Old No:GA/1819/2019), GA/6/2022,
         GA/8/2022, GA/9/2022, GA/10/2022, GA/12/2024, GA/13/2024,
                           GA/14/2024, GA/20/2026

                               BAJRANG FACTORY LTD.
                                         VS
                             UNIVERSITY OF CAL AND ORS

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 9TH MARCH, 2026.

Appearance :

Mr. K. N. Jana, Adv.

Mr. R. Chowdhury, Adv.

Mr. S. Sanyal, Adv.

For the applicant

Mr. Nilotpal Chatterjee, Adv.

Mr. S. Banerjee, Adv.

Mr. S. Sengupta, Adv.

For the defendant Nos. 1 and 2

Mr. Alak Kr. Ghosh, Adv.

Mr. Gopal Ch. Das, Adv.

Ms. Manisha Nath, Adv.

For the defendant No.4

Mr. D. Bhattacharjee, Adv.

For the joint receiver

The Court : Considering the averments in GA/20/2026 as stated on and from

paragraphs 8 to 14 and the same found to be explanatory and satisfactory, the order

dated 23rd December, 2025 is recalled.

The suit being 390 of 1978 be restored to its original file and number.

GA/20/2026 is, accordingly, disposed of.

The Department is directed to list the instant suit being CS/390/1978 along

with thirteen other suits.

Next date be fixed on 17th April, 2026.

(ANANYA BANDYOPADHYAY, J.) A Dey