Citation : 2026 Latest Caselaw 1659 Cal/2
Judgement Date : 9 March, 2026
OCD-50 to 52In the High Court at Calcutta Commercial Division Original Side IA No. GA-COM/9/2025 [Old No. CS/159/2021] In CS-COM/297/2024
PADMAVATI TRADELINK LTD. VS STANDARD CHARTERED BANK AND ORS
AND
IA No. GA-COM/10/2026 [Old No. CS/159/2021] In CS-COM/297/2024
PADMAVATI TRADELINK LTD. VS STANDARD CHARTERED BANK AND ORS
AND
IA No. GA-COM/11/2026 [Old No. CS/159/2021] In CS-COM/297/2024
PADMAVATI TRADELINK LTD. VS STANDARD CHARTERED BANK AND ORS
BEFORE: The Hon'ble JUSTICE ANIRUDDHA ROY Date : March 9, 2026.
Appearance: Mr. Debnath Ghosh, Sr. Adv. Mr. Pradip Kumar Sarawagi, Adv. ... for the plaintiff
Ms. Arti Bhattacharyya, Adv. Mr. Aritra Deb, Adv. ... for the defendant no.1 2
Mr. Rohit Banerjee, Adv. Mr. Altamash Alim, Adv. Mr. S.S. Bhutoria, Adv. ... for the defendant nos.3 & 4
Mr. Uttam Kumar Mandal, Adv. Mrs. Maitree Roy, Adv. ... for the defendant no.9
IA No. GA-COM/10/2026
This is an application for stay of suit filed by the defendant no.3.
On the prayer of Mr. Rohit Banerjee, learned Advocate appearing for
the defendant no.3, time to file affidavit in reply stands extended till March
23, 2026.
Mr. Debnath Ghosh, learned Senior Advocate appears for the
plaintiff.
The matter shall appear under the heading "Chamber Application
for Final Disposal" in the monthly list of April, 2026.
IA No. GA-COM/11/2026
This is an application for stay of suit filed by the defendant no.4.
On the prayer of Mr. Rohit Banerjee, learned Advocate appearing for
the defendant no.4, time to file affidavit in reply stands extended till March
23, 2026.
Mr. Debnath Ghosh, learned Senior Advocate appears for the
plaintiff.
The matter shall appear under the heading "Chamber Application
for Final Disposal" in the monthly list of April, 2026.
CS-COM/297/2024 A.R., J.
IA No. GA-COM/9/2025
This is an application for rejection of plaint filed by the defendant
no.3.
Affidavits are complete.
This application shall also appear under the same heading as of the
previous applications in the monthly list of April, 2026, however, the
application for rejection of plaint shall be taken up first.
(ANIRUDDHA ROY, J.)
RS
CS-COM/297/2024 A.R., J.
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