Calcutta Commercial Bank Ltd. (In Liqn) vs Pradip Nahar
2026 Latest Caselaw 1641 Cal/2

Calcutta High Court

Calcutta Commercial Bank Ltd. (In Liqn) vs Pradip Nahar on 9 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-12
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                IA NO. GA/4/2025
                                  In CS/63/2024

                 CALCUTTA COMMERCIAL BANK LTD. (IN LIQN)
                                  Vs
                             PRADIP NAHAR

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 9th March, 2026.

Appearance:

Mr. Anirban Bose, Adv. Mr. Suvadeep Sen, Adv. Mr. Jaydeep Dhar, Adv.

...for the defendant

Mr. Pramit Kr. Ray, Sr. Adv.

Ms. Benazir Kazi, Adv. Mr. Sourav Pal, Adv.

Ms. Atmaja Bandyopadhyay, Adv.

...for the Court Liquidator

Mr. Ashok Banerjee, Sr. Adv. Ms. Nilanjana Adhya, Adv.

...for the intervener (IA No.GA/5/2025, IA NO.GA/8/2025, IA NO.GA/9/2025)

Mr. Subhasis Chakraborty, Adv. Ms. Sushmita Kumari Singh, Adv.

Mr. S. Chakraborty, Adv. ... for the applicant in GA/10/2025

Mr. Anirban Ray, Sr. Adv.

Mr. Arjun Ray, Adv.

Ms. Manju Jaiswal, Adv. Mr. Debojyoti Mondal, Adv. ...For S. Lal Gupta & Modi

The Court:- Adjourned to 23rd March, 2026 with liberty to mention.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)