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Sri Mahesh Kumar Kejriwal vs Ramesh Kumar Kejriwal And Ors
2026 Latest Caselaw 1604 Cal/2

Citation : 2026 Latest Caselaw 1604 Cal/2
Judgement Date : 6 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sri Mahesh Kumar Kejriwal vs Ramesh Kumar Kejriwal And Ors on 6 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-6-10
                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                         IA NO. GA/7/2022
                          In CS/189/2009

                  SRI MAHESH KUMAR KEJRIWAL
                              Vs
                RAMESH KUMAR KEJRIWAL AND ORS

                          IA NO. GA/7/2022
                           In CS/222/2009

                   MAHESH KUMAR KEJRIWAL
                             Vs
                RAMESH KUMAR KEJRIWAL AND ANR

                          IA NO. GA/6/2022
                           In CS/312/2009

                      SM. ALKA KEJRIWAL
                              Vs
                RAMESH KUMAR KEJRIWAL AND ORS.

                          IA NO. GA/6/2022
                           In CS/313/2009

                   MAHESH KUMAR KEJRIWAL
                             Vs
                RAMESH KUMAR KEJRIWAL AND ANR.

                        10 IA NO. GA/3/2022
                          In CS/377/2013

                    MAHESH KUMAR KEJRIWAL
                             Vs
                    RAMESH KUMAR KEJRIWAL


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th March, 2026.

Appearance:

Mr. Jishnu Saha, Sr. Adv. Mr. Aniruddha Mitra, Sr. Adv.

Mr. Debdut Mukherjee, Adv.

Mr. Ishan Saha, Adv.

Mr. Kaushik Banerjee, Adv.

Ms. Sudipta Paul, Adv. ... for the plaintiff.

Mr. Jishnu Chowdhury, Sr. Adv. Mr. Subhasish Sengupta, Adv. Mr. Sukreet Mukherjee, Adv. Mr. Rajdeep Mantha, Adv. Mr. Anurag Bagaria, Adv.

...for defendants.

The Court:- Heard IA NO. GA/7/2022 in CS/189/2009 in part.

All the applications will appear in the list for further hearing on 25 th

March, 2026.

(SUGATO MAJUMDAR, J.) S.Seal

 
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