Ayussh Rathhi vs Ashok Kumar Rathi And Ors
2026 Latest Caselaw 1589 Cal/2

Calcutta High Court

Ayussh Rathhi vs Ashok Kumar Rathi And Ors on 6 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-3
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  IA NO. GA/1/2019
                                    In CS/28/2019

                                AYUSSH RATHHI
                                     Vs
                          ASHOK KUMAR RATHI AND ORS.

     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR
     Date : 6th March, 2026.


                                                                               Appearance:
                                                                Ms. Manju Agarwal, Sr. Adv.
                                                                         Ms. A. Manot, Adv.
                                                                        Ms. R. Hallen, Adv.
                                                                        ... for the plaintiffs.

                                                                  Mr. Rudrajit Sarkar, Adv.
                                                                      Mr. Ayan Dutta, Adv.
                                                                        Ms. A. Ghsoh, Adv.
                                                        ...for the defendant nos. 1, 2,3 & 5.

                                                                  Mr. Tamoghna Saha, Adv.
                                                          ...for defendant nos. 8, 9 and 10.

                                                                     Mr. Rupak Ghosh, Adv.
                                                                         Mr. A. Sikdar, Adv.
                                                         ...for defendant nos. 6, 13 and 14.

                                                                        Mr. A. Kanodia, Adv.
                                                                          Mr. S. Ahmad, Adv.
                                                                       ...for defendant no. 7.

                                                               Mr. Sreevatsh Sekhsaria, Adv.
                                                                     ...for respondent no. 11.

The Court:- Affidavit-in-Opposition is filed today on behalf of the

Defendant Nos. 1, 2, 3 and 5. The Learned Senior Counsel appearing for the

Plaintiff craves leave to file affidavit-in-reply. Let the same be filed on or before

the returnable date, namely, 25 th March, 2026.

Interim order is extended till the returnable date.

(SUGATO MAJUMDAR, J.) S.Seal