Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors
2026 Latest Caselaw 70 Cal/2

Calcutta High Court

Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors on 13 January, 2026

OD- 9
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/15/2025
                          IA NO: GA/1/2025, GA/2/2025

                        SIDHANT UDYOG PVT LTD
                                 VS
                SUPREME WOOD PRODUCTS PVT LTD. AND ORS


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date:13th January, 2026 Appearance:

Mr. Ratan Lal Joshi, Adv.

... for the decree holder/plaintiff

Mr. Debdut Mukherjee, Adv. Ms. Bhawna Parasramka, Adv.

Ms. Jaita Ghosh, Adv.

...for the Judgment-debtor

The Court:- The application being GA/2/2025 filed on 17th

December, 2025 is not pressed.

GA/2/2025 is dismissed as withdrawn with liberty to file afresh.

Let the matter be fixed on 12th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB