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Kuoni Global Services (Schweiz) Ag vs Voyagers Club Tours Private Limited
2026 Latest Caselaw 5 Cal/2

Citation : 2026 Latest Caselaw 5 Cal/2
Judgement Date : 5 January, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Kuoni Global Services (Schweiz) Ag vs Voyagers Club Tours Private Limited on 5 January, 2026

Author: Aniruddha Roy
Bench: Aniruddha Roy
OC-24
                        In The High Court at Calcutta
                            Commercial Division
                               Original Side
                              IA No. GA-COM/4/2025
                               In CS-COM/109/2025

                  KUONI GLOBAL SERVICES (SCHWEIZ) AG
                                 VS
                 VOYAGERS CLUB TOURS PRIVATE LIMITED


BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : January 5, 2026.

Appearance :

Mr. Pushan Majumdar, Adv.

... for the plaintiff

The Court : This is an application for summary judgment.

Mr. Pushan Majumdar, learned Advocate appears for the plaintiff.

None appears for the defendant, nor any accommodation has been

prayed for, despite notice.

Affidavit of service filed in Court today is taken on record.

Considering the nature of application, one further opportunity is

granted to the defendant to be represented.

Time to file affidavit in opposition stands extended till January 19,

2026.

Affidavit in reply, if any, thereto shall be filed by January 30, 2026.

The matter shall appear under the heading "Chamber Application

For Final Disposal" in the monthly list of February, 2026.

(ANIRUDDHA ROY, J.) RS

 
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