India Media Services Private Limited vs Sbpl Infrastructure Limited
2026 Latest Caselaw 24 Cal/2

Calcutta High Court

India Media Services Private Limited vs Sbpl Infrastructure Limited on 7 January, 2026

OD-1, 2 & 3                                                              2025:CHC-OS:198

                                ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                              EC/231/2021
                 INDIA MEDIA SERVICES PRIVATE LIMITED
                                  VS
                     SBPL INFRASTRUCTURE LIMITED

                                     With

                            AP-COM/191/2024
                 INDIA MEDIA SERVICES PRIVATE LIMITED
                                  VS
                     SBPL INFRASTRUCTURE LIMITED

                                     With

                               EC/255/2022
                      SBPL INFRASTRUCTURE LIMITED
                                   VS
                      INDIA MEDIA SERVICES PVT LTD.



  BEFORE:
  The Hon'ble JUSTICE AJAY KUMAR GUPTA

Date : 7th January, 2026.

Appearance:

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Gaurav Khaitan, Adv.

Mr. Ratul Das, Adv.

...For SBPL Infrastructure Limited

The Court :- A report has been submitted by the Learned Registrar-in-

Charge, Original Side.

It is submitted by Mr. Banerji, Learned Senior Counsel that in view of

the judgment passed by this Court, the sale deed has been executed and

registered in favour of the award-holder.

2025:CHC-OS:198

Report with regard to the same is also submitted by the Learned

Registrar-in-Charge. The same is taken on record.

No further order is required to be passed.

(AJAY KUMAR GUPTA, J.)

gb.