Rajan Poddar vs Greentech It City Private Limited
2026 Latest Caselaw 217 Cal/2

Calcutta High Court

Rajan Poddar vs Greentech It City Private Limited on 22 January, 2026

OD-26
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/54/2024

                           RAJAN PODDAR
                                  VS
                   GREENTECH IT CITY PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 22nd January, 2026.

Appearance Mr. Mohit Gupta, Adv.

Mr. A.P. Agarwalla, Adv.

Mr. Jit Ray, Adv.

Ms. Suparna Das, Adv.

...for the decree-holder

The Court: The learned Advocate representing the decree-holder is

present.

None appeared to represent the judgment-debtor.

The learned Advocate representing the decree-holder submitted the

result of mediation has been unsuccessful.

The Department is directed to file a report of the status of the

mediation in connection with EC/54/2024 on the next date of hearing.

Next date be fixed on 29th January, 2026.

(ANANYA BANDYOPADHYAY, J.)

R.Bhar/SN