Life Insurance Corporation Of India vs Debabrata Ray
2026 Latest Caselaw 187 Cal/2

Calcutta High Court

Life Insurance Corporation Of India vs Debabrata Ray on 20 January, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-3

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                   CS/203/2016

                    LIFE INSURANCE CORPORATION OF INDIA
                                    VS
                               DEBABRATA RAY


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 20th January, 2026.

Appearance:

Mr. Abhimanyu Shadilya, Adv.

Mr. Gourab Das, Adv.

Ms. Biyas Banerjee, Adv.

...for the plaintiff

The Court:- Notes of argument filed on behalf of the plaintiff be kept in

record.

Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

T.O. A.R.(C.R.)