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Bishad Kumar Jana vs Smt. Swapna Halder (Jana) And Ors
2026 Latest Caselaw 182 Cal/2

Citation : 2026 Latest Caselaw 182 Cal/2
Judgement Date : 20 January, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Bishad Kumar Jana vs Smt. Swapna Halder (Jana) And Ors on 20 January, 2026

Author: Debangsu Basak
Bench: Debangsu Basak
OD-12
                              ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE

                              APOT/327/2025
                             IA No. GA/1/2025

                          IN THE GOODS OF:
                     GIRISH CHANDRA JANA (DEC.)
                                -AND-
                         BISHAD KUMAR JANA
                                 -VS-
                 SMT. SWAPNA HALDER (JANA) AND ORS.

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK

-AND-

The Hon'ble JUSTICE MD. SHABBAR RASHIDI

Date: January 20, 2026.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Mr. Subir Sabud, Adv.

Ms. Tina Biswas, Adv.

Mr. Surajit Maity, Adv.

...for the appellant

Mr. Anirban Bose, Adv.

Mr. Satyajit Senapati, Adv. Ms. Atreyee Senapati, Adv.

...for opposite party

The Court : Appeal is directed against the judgment and order dated

November 13, 2025 by which an application for grant of probate was

dismissed.

The appellant will prepare informal paper books incorporating all

papers used before the learned Trial Judge.

List the appeal on February 9, 2026.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

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