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Omkara Assets Reconstruction Private ... vs Arcl Organics Limited
2026 Latest Caselaw 163 Cal/2

Citation : 2026 Latest Caselaw 163 Cal/2
Judgement Date : 19 January, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Omkara Assets Reconstruction Private ... vs Arcl Organics Limited on 19 January, 2026

Author: Debangsu Basak
Bench: Debangsu Basak
O5
                             ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL APPELLATE JURISDICTION
                              ORIGINAL SIDE

                        APOT/241/2025
                     IA NO: ACO/1/2025
                          ACO/2/2025
        OMKARA ASSETS RECONSTRUCTION PRIVATE LIMITED
                              VS
                    ARCL ORGANICS LIMITED


   BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
           AND
  The Hon'ble JUSTICE MD. SHABBAR RASHIDI
   Date : 19th January, 2026.
                                                                      Appearance :
                                                           Mr. Sakya Sen,Sr. Adv.
                                                           Mr. Uttiyo Mallick, Adv.
                                                        Mr. Sayan Banerjee, Adv.
                                                      Ms. Pallavi Chatterjee, Adv.
                                                                ...for the appellant
                                                   Mr. Ratnanko Banerji, Sr. Adv.
                                                       Mr. Kanishk Kejriwal, Adv.
                                                     Ms. Sristi Barman Roy, Adv.
                                                            Mr. P.P. Bishwal, Adv.
                                                             ...for the respondent

The Court: Heard learned senior advocate appearing for the appellant.

Heard learned senior advocate appearing for the respondent.

Hearing concluded. Judgment reserved.

Heard learned advocate appearing in ACO 2 of 2025. Applicant in ACO 2

of 2025 seeks expunging of the name of such applicant.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) TR/

 
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