Fox And Mandal And Anr vs Somabrata Mandal And Ors
2026 Latest Caselaw 138 Cal/2

Calcutta High Court

Fox And Mandal And Anr vs Somabrata Mandal And Ors on 16 January, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-5
                   IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE
                   (Intellectual Property Rights Division)


                            IA NO. GA/4/2023
                          [OLD NO CS/269/2022]
                            In IP-COM/6/2025

                      FOX AND MANDAL AND ANR.
                                Vs
                     SOMABRATA MANDAL AND ORS

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 16th January, 2026
                                                                    Appearance:
                                                 Mr. Soumya Roy Chowdhury, Adv.
                                                            Mr. Debyan Sen, Adv.
                                                                ...for the plaintiff.

                                                         Mr. Indranil Munshi, Adv.
                                                 ...for the respondent nos. 1 and 2.

The Court: Compilation of judgments relied on by the respondent no.

1 and 2 be kept with the records.

List this matter for further hearing on 19 January, 2026.

(RAVI KRISHAN KAPUR, J.)

SK.