M/S. Europcell Gmbh vs Statesman Ltd
2026 Latest Caselaw 137 Cal/2

Calcutta High Court

M/S. Europcell Gmbh vs Statesman Ltd on 16 January, 2026

ORDER SHEET                                                         OD-12


                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                EC/271/2020
                        IA NO: GA/1/2021, GA/2/2023

                           M/S. EUROPCELL GMBH
                                    VS
                              STATESMAN LTD.


  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 16th January, 2026.

Appearance:

Mr. R. K. Khanna, Adv.

Mr. Shounak Mukhopadhyay,Adv.

Mr. Subhronil Ghosh, Adv.

....For the Plaintiff Ms. Amrita Pandey, Adv.

Ms. Ayushi Mishra, Adv.

...For the Judgment-debtor

The Court :- Learned Advocates representing the respective parties have

jointly submitted to have held a meeting on 14 th January, 2026 at 5:00PM

contemplating the possibility of an amicable settlement between the same. The

original copy of the minutes of the meeting held in hybrid mode at 5:00 PM on

14th January, 2026 has been placed before the Court. Let the same be kept on

record.

The learned Advocates representing the respective parties ought to

continue the subsequent meeting on 30 th January, 2026 at 5:00PM. They are to

file a report annexing the minutes of the meeting detailing the terms of

settlement based on which the draft shall be prepared.

Next date be fixed on 5th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM