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Aditya Birla Finance Ltd vs Williamson Financial Services Ltd And ...
2026 Latest Caselaw 968 Cal/2

Citation : 2026 Latest Caselaw 968 Cal/2
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Aditya Birla Finance Ltd vs Williamson Financial Services Ltd And ... on 16 February, 2026

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-3
                      In the High Court at Calcutta
                          Commercial Division
                             Original Side
                         IA No. GA-COM/39/2026
                          In CS-COM/427/2024

                     ADITYA BIRLA FINANCE LTD
                                VS
            WILLIAMSON FINANCIAL SERVICES LTD AND ORS


  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : February 16, 2026.
                                                                 Appearance:
                                               Mr. Ranjan Bachawat, Sr. Adv.
                                                     Mr. Sakya Sen, Sr. Adv.
                                                         Mr. Rohit Das, Adv.
                                            Mr. Dwaipayan Basu Mallick, Adv.
                                                    Mr. Abhishek Kisku, Adv.
                                                      Mr. Pranshu Paul, Adv.
                                                    Mr. Subhankar Das, Adv.
                                                        Mr. Shivam Jha, Adv.
                                                            ... for the plaintiff

                                              Mr. Jishnu Chowdhury, Sr. Adv.
                                                  Mr. Shwetank Ginodia, Adv.
                                                     Mr. Ritoban Sarkar, Adv.
                                                     ... for the defendant no.1

                                                  Mr. Soumabho Ghose, Adv.
                                               Ms. Tiana Bhattacharyya, Adv.
                                                      Mr. Abhijit Sarkar, Adv.
                                                     ... for the defendant no.3

                                                    Mr. Udidan Sharma, Adv.
                                                       Mr. Aarzoo Aneja, Adv.
                                                    Mr. Vanshita Gupta, Adv.
                                                   Mr. Prithish Chandra, Adv.
                                                     Mr. Sahil Saraswat, Adv.
                                             ... for the defendant nos. 7 and 8

                                                   Mr. Sanjiv Kr. Trivedi, Adv.
                                                     Mr. Sanket Sarawgi, Adv.
                                          ... for the defendant nos. 23 and 26.


          The Court : Mr. Ranjan Bachawat, learned Senior Advocate

appears for the plaintiff.
                                        2

         Mr. Jishnu Chowdhury, learned Senior Advocate appears for the

defendant no.1.

         Mr. Soumabho Ghose, learned Advocate appears for the

deendant no.3.

         Mr. Sanjiv Kumar Trivedi, learned Advocate appears for the

defendant nos. 23 and 26.

         Mr. Jishnu Saha, learned Senior Advocate appearing for the

defendant nos. 7 and 8 submits that he ought to have placed his

application, but since he had previously appeared for some other

defendants in the suit, he is now no more eager to appear in the matter

and shall return the brief.

         Considering the above, the matter shall appear under the

heading "New Motion" on February 24, 2026.




                                                      (ANIRUDDHA ROY, J.)


RS




                              IA No. GA-COM/39/2026
                                In CS-COM/427/2024
                                       A.R., J.

 
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