Kanak Project Ltd vs Amrita Bazar Patrika Pvt.Ltd. & Ors
2026 Latest Caselaw 947 Cal/2

Calcutta High Court

Kanak Project Ltd vs Amrita Bazar Patrika Pvt.Ltd. & Ors on 13 February, 2026

OD-19, 20 & 21


                            ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                        IA NO. GA/11/2016 (Old No:
                               GA/902/2016)
                              In CS/37/1998

                          KANAK PROJECT LTD.
                                  Vs
                  AMRITA BAZAR PATRIKA PVT.LTD. & ORS.

                                    &

                            IA NO. GA/12/2023
                              In CS/37/1998

                          KANAK PROJECT LTD.
                                  Vs
                 AMRITA BAZAR PATRIKA PVT.LTD. AND ORS.

                                    &

                            IA NO. GA/14/2025
                              In CS/37/1998

                          KANAK PROJECT LTD.
                                  Vs
                 AMRITA BAZAR PATRIKA PVT.LTD. AND ORS.


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 13TH FEBRUARY, 2026.

Appearance:

Mr. Sankarsan Sarkar, Adv.

Mr. Arijit Basu, Adv.

For the plaintiff

Mr. S. Dasgupta, Adv.

Mr. P. Ghose, Adv.

For the defendant No.1

Mr. R. Sarkar, Adv.

Mr. Sanjay Jhunjhunwala, Adv.

Ms. A. Chowdhury, Adv.

For the defendant no.2

The Court : In compliance with the Order dated 8 th January, 2026, the

Learned Advocate representing the Defendant No.1 in GA/12/2023 has placed

the copies of the orders passed by DRT as stated in the aforesaid order. Let the

same be kept on record.

The Learned Advocate representing the Plaintiff seeks a week's time to

file the affidavit-in-reply and the same is allowed as a last chance.

Next date be fixed on 26th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey