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Saregama India Limited vs Broadcast Worldwide Limited & Anr
2026 Latest Caselaw 882 Cal/2

Citation : 2026 Latest Caselaw 882 Cal/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Saregama India Limited vs Broadcast Worldwide Limited & Anr on 12 February, 2026

     OD-33

                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                 CS/114/2008

                        SAREGAMA INDIA LIMITED
                                 VS
                  BROADCAST WORLDWIDE LIMITED & ANR.


     BEFORE :
     HON'BLE JUSTICE ANANYA BANDYOPADHYAY

DATED: 12TH February, 2026.

The Court:- None appeared to represent either of the parties.

Let this matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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