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The Board Of Trustees For The Port Of ... vs Ganges Water Transport Company Private ...
2026 Latest Caselaw 876 Cal/2

Citation : 2026 Latest Caselaw 876 Cal/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

The Board Of Trustees For The Port Of ... vs Ganges Water Transport Company Private ... on 12 February, 2026

ORDER SHEET                                                        OD- 37


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                  CS/125/2008

         THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ANR.
                                 VS
           GANGES WATER TRANSPORT COMPANY PRIVATE LIMITED



     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026.

Mr. Ashok kumar Jena, Adv.

...For the Plaintiffs

The Court:- The Learned Advocate representing the plaintiffs is present.

None appeared to represent the defendant.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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