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J. Thomas & Co. Pvt. Ltd vs Bijoy Kumar Kayan & Co. & Anr
2026 Latest Caselaw 862 Cal/2

Citation : 2026 Latest Caselaw 862 Cal/2
Judgement Date : 12 February, 2026

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Calcutta High Court

J. Thomas & Co. Pvt. Ltd vs Bijoy Kumar Kayan & Co. & Anr on 12 February, 2026

ORDER SHEET                                                        OD- 28


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   CS/86/2008

                          J. THOMAS & CO. PVT. LTD.
                                    VS
                       BIJOY KUMAR KAYAN & CO. & ANR.


     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026.

The Court:- None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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