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Chandrakala Devi & Ors vs Dharam Chand Chaudhry
2026 Latest Caselaw 837 Cal/2

Citation : 2026 Latest Caselaw 837 Cal/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Chandrakala Devi & Ors vs Dharam Chand Chaudhry on 12 February, 2026

                                                                                  2013:CHC-OS:24


ORDER SHEET                                                           OD- 18 wt. 19


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                  CS/1166/1987

                   IA NO: GA/1/2005(Old No: GA/1467/2005),
                                 GA/7/2025

                          CHANDRAKALA DEVI & ORS.
                                   VS
                          DHARAM CHAND CHAUDHRY

                                        WITH

                                   CS/118/1987

                    CHANDRA KALA DEVI CHOUDHRY & ORS.
                                   VS
                        DHARAM CHAND CHAUDHRY



  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Mr. Joydeep Guha, Adv.

...For the Plaintiffs Mr. Mohit Gupta, Adv.

Mr. A.P. Agarwalla, Adv.

Ms. Suparna Das, Adv.

...For the Defendant no.1 & 4a

The Court:- The Learned Advocate representing the defendant no.1 has

filed the affidavit-in-reply to IA No. GA 7 of 2025. Let the same be kept on record.

A copy of the aforesaid affidavit-in-reply has been served upon the Learned

Advocate representing the plaintiffs.

2013:CHC-OS:24

The Learned Advocate representing the plaintiffs has filed the affidavit of

documents and the same has been served upon the Learned Advocate

representing the defendant nos. 1 and 4a.

Next date be fixed on 20th February, 2026, prior to which the process of

discovery and inspection of documents should be completed.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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