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Divyang Sikaria And Anr vs Vicky Raj Sikaria And Ors
2026 Latest Caselaw 832 Cal/2

Citation : 2026 Latest Caselaw 832 Cal/2
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Divyang Sikaria And Anr vs Vicky Raj Sikaria And Ors on 11 February, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-4-9
         IN THE HIGH COURT AT CALCUTTA
          Ordinary Original Civil Jurisdiction
                   ORIGINAL SIDE

                 IA NO. GA/1/2024
                  In CS/244/2023

             DIVYANG SIKARIA AND ANR
                        Vs
            VICKY RAJ SIKARIA AND ORS

                  IA NO. GA/2/2024
                   In CS/244/2023

             DIVYANG SIKARIA AND ANR
                        Vs
            VICKY RAJ SIKARIA AND ORS

                  IA NO. GA/3/2024
                   In CS/244/2023

             DIVYANG SIKARIA AND ANR
                        Vs
            VICKY RAJ SIKARIA AND ORS

                  IA NO. GA/4/2024
                   In CS/244/2023

             DIVYANG SIKARIA AND ANR
                        Vs
            VICKY RAJ SIKARIA AND ORS

                  IA NO. GA/5/2024
                   In CS/244/2023

             DIVYANG SIKARIA AND ANR
                        Vs
            VICKY RAJ SIKARIA AND ORS

                  IA NO. GA/6/2025
                   In CS/244/2023

             DIVYANG SIKARIA AND ANR
                        Vs
            VICKY RAJ SIKARIA AND ORS
                                            2




     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR
     Date : 11th February, 2026.

                                                                                Appearance:
                                                                 Ms. Manju Agarwal, Sr. Adv.
                                                                       Ms. Anju Manot, Adv.
                                                                           ...for the plaintiff.

                                                                      Mr. Rupak Ghosh, Adv.
                                                                    Mr. Aditya Kanodia, Adv.
                                                                          Ms. S. Ahmed, Adv.
                                                                    ...for the respondent no. 1

Mr. Rajarshi Dutta, Adv. Mr. Sankarsan Sarkar, Adv. ... for the respondent no. 2

Mr. Sk. Mohiuddin, Adv.

...for defendant nos. 8,11, 15, 18, 19, 22, 26, 30, 36, 45, 48, 69 and 88 in GA/1/2024.

Mr. Rudrajit Sarkar, Adv. Mr. Tamoghna Saha, Adv.

...for the applicant in GA/2/2024, GA/3/2024 and GA/6/2025

Mr. Arik Banerjee, Adv.

Mr. Debangshu dinda, Adv. ...for the Defendant no. 79 in GA 5 of 2024

Mr. Ishaan Saha, Adv.

Mr. Pujan Chatterjee, Adv. Mr. S. Bhattacharyya, Adv. ... for the respondent no. 76 in GA/5/2024

Mr. Ayan Dutta, Adv.

Ms. S. Mukherjee, Adv.

...for defendant nos. 31,33,34,34,35,38,40, 70 and 71 in GA 1 of 2024

The Court:- The suit along with applications will appear in the list for

hearing on 13th March, 2026 as fixed.

(SUGATO MAJUMDAR, J.) S.Seal

 
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