Citation : 2026 Latest Caselaw 806 Cal/2
Judgement Date : 11 February, 2026
OD-4-9
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2024
In CS/244/2023
DIVYANG SIKARIA AND ANR
Vs
VICKY RAJ SIKARIA AND ORS
IA NO. GA/2/2024
In CS/244/2023
DIVYANG SIKARIA AND ANR
Vs
VICKY RAJ SIKARIA AND ORS
IA NO. GA/3/2024
In CS/244/2023
DIVYANG SIKARIA AND ANR
Vs
VICKY RAJ SIKARIA AND ORS
IA NO. GA/4/2024
In CS/244/2023
DIVYANG SIKARIA AND ANR
Vs
VICKY RAJ SIKARIA AND ORS
IA NO. GA/5/2024
In CS/244/2023
DIVYANG SIKARIA AND ANR
Vs
VICKY RAJ SIKARIA AND ORS
IA NO. GA/6/2025
In CS/244/2023
DIVYANG SIKARIA AND ANR
Vs
VICKY RAJ SIKARIA AND ORS
2
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 11th February, 2026.
Appearance:
Ms. Manju Agarwal, Sr. Adv.
Ms. Anju Manot, Adv.
...for the plaintiff.
Mr. Rupak Ghosh, Adv.
Mr. Aditya Kanodia, Adv.
Ms. S. Ahmed, Adv.
...for the respondent no. 1
Mr. Rajarshi Dutta, Adv. Mr. Sankarsan Sarkar, Adv. ... for the respondent no. 2
Mr. Sk. Mohiuddin, Adv.
...for defendant nos. 8,11, 15, 18, 19, 22, 26, 30, 36, 45, 48, 69 and 88 in GA/1/2024.
Mr. Rudrajit Sarkar, Adv. Mr. Tamoghna Saha, Adv.
...for the applicant in GA/2/2024, GA/3/2024 and GA/6/2025
Mr. Arik Banerjee, Adv.
Mr. Debangshu dinda, Adv. ...for the Defendant no. 79 in GA 5 of 2024
Mr. Ishaan Saha, Adv.
Mr. Pujan Chatterjee, Adv. Mr. S. Bhattacharyya, Adv. ... for the respondent no. 76 in GA/5/2024
Mr. Ayan Dutta, Adv.
Ms. S. Mukherjee, Adv.
...for defendant nos. 31,33,34,34,35,38,40, 70 and 71 in GA 1 of 2024
The Court:- The suit along with applications will appear in the list for
hearing on 13th March, 2026 as fixed.
(SUGATO MAJUMDAR, J.) S.Seal
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