Pravin Kumar vs Itc Limited And Ors
2026 Latest Caselaw 792 Cal/2

Calcutta High Court

Pravin Kumar vs Itc Limited And Ors on 11 February, 2026

Author: Supratim Bhattacharya

Bench: Sabyasachi Bhattacharyya, Supratim Bhattacharya

                        ORDER SHEET

OD-3 wt 4
               IN THE HIGH COURT AT CALCUTTA
               INTELLECTUAL PROPERTY RIGHTS
                      APPELLATE DIVISION
                        ORIGINAL SIDE

                    TEMPAPO-IPD/6/2025

                        PRAVIN KUMAR
                             VS
                    ITC LIMITED AND ORS.

                           WITH

                       OCOT/7/2025

                        PRAVIN KUMAR
                             VS
                    ITC LIMITED AND ORS.


BEFORE:
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
                        -AND-
THE HON'BLE JUSTICE SUPRATIM BHATTACHARYA
Date: 11th February, 2026.

                                                       APPEARANCE:
                                              Mr. Tilak Bose, Sr. Adv.
                                      Mr.Soumya Ray Chowdhury, Adv.
                                             Mr. DhrubChandha, Adv.
                                              Mr. Suryaneel Das, Adv.
                                            Ms. OindrinalGhosal, Adv.
                                                   ...for the appellant.

                                             Mr. SarathiDasgupta, Adv.
                                                Mr. Aayush Sinha, Adv.
                                           Mr. Naman Chowdhury, Adv.
                                            Mr. Sourodip Banerjee, Adv.
                                             Mr. BhaveshGarodia, Adv.
                                                  Mr. Viraj Gupta, Adv.
                                                 Mr. K. K. Pandey, Adv.
                                                 Ms. Sonia Nandy, Adv.
                                                Ms. MallikaBothra, Adv.
                                                    ...for the respondent

1. Learned Senior Counsel appearing for the appellant places before the

Courtan order passed by the Hon'ble Supreme Court in Writ

Petition(s) (Civil) No(s).1273 of 2025 dated January 23, 2026, whereby

the Hon'ble Supreme Court has expressed a request to this Court to

dispose of the appeal within a period of six months from today.

2. In deference to the said observation, let the matter be posted in the

list at the top of the specially assigned matters on February 18, 2026.

3. Thecopy of the order handed over in Court today be kept on record.

(SABYASACHI BHATTACHARYYA, J.)

(SUPRATIM BHATTACHARYA, J.)

S. A. AR (CR)