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Nocil Ltd vs Finorchem Ltd And Anr
2026 Latest Caselaw 530 Cal/2

Citation : 2026 Latest Caselaw 530 Cal/2
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Nocil Ltd vs Finorchem Ltd And Anr on 4 February, 2026

Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-3

                          IN THE HIGH COURT AT CALCUTTA
                          (Intellectual Property Rights Division)
                                     ORIGINAL SIDE

                                IA NO. GA-COM/1/2024
                                  In IP-COM/25/2024

                                     NOCIL LTD
                                        Vs
                               FINORCHEM LTD AND ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 4th February, 2026
                                                                                      Appearance:
                                                                    Mr. Ranjan Bachawat, Sr. Adv.
                                                                      Mr. Debnath Ghosh, Sr. Adv.
                                                                        Mr. Nishad Nadkarni, Adv.
                                                                           Ms. Nisha Austine, Adv.
                                                                          Mr. Shounak Mitra, Adv.
                                                                        Ms. Vaibhavi Pandey, Adv.
                                                                        Mr. Bhavesh Garodia, Adv.
                                                                           Ms. Tiasha Gupta, Adv.
                                                                        Mr. Arkadeep Kundu, Adv.
                                                                               ...for the petitioner.

                                                                   Mr. S.N. Mookherjee, Sr. Adv.
                                                           Mr. Rudraman Bhattacharya, Sr. Adv.
                                                                        Mr. Sidhartha Das, Adv.
                                                                        Mr. Akash Munshi, Adv.
                                                                  Mr. Saptarshi Mukherjee, Adv.
                                                                            Ms. Moitri Das, Adv.
                                                                   Ms. Yamini Mookherjee, Adv.
                                                                        Mr. Souvik Kundu, Adv.
                                                                      ...for the respondent no.1.

Mr. Sourojit Dasgupta, Adv.

Mr. Satyaki Mukherjee, Adv.

Ms. Amrita Panja Moulick, Adv.

...for the respondent no.2.

The Court: Heard the respondent no. 1.

Let this matter appear for further hearing on 11 March, 2026 marked at 12

p.m.

By consent of the parties, the matter is treated as Heard-in-part.

Both parties are requested to prepare the Written Notes of Submissions.

(RAVI KRISHAN KAPUR, J.) SK.

 
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