Uniworth Limited vs State Bank Of India & Ors
2026 Latest Caselaw 464 Cal/2

Calcutta High Court

Uniworth Limited vs State Bank Of India & Ors on 3 February, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-14 to 17
               In the High Court at Calcutta
                   Commercial Division
                      Original Side

                   IA NO. GA/7/2019
                 [OLD NO CS/232/2017]
                           In
                   CS-COM/746/2024


                   UNIWORTH LIMITED
                          Vs
               STATE BANK OF INDIA & ORS.

                           And

                   IA NO. GA/8/2019
                 [OLD NO CS/232/2017]
                  In CS-COM/746/2024

                   UNIWORTH LIMITED
                          Vs
               STATE BANK OF INDIA & ORS.

                           And

                    IA NO. GA/10/2019
                 (Old No: GA/2288/2019)
                  [OLD NO CS/232/2017]
                            In
                    CS-COM/746/2024

                   UNIWORTH LIMITED
                          Vs
               STATE BANK OF INDIA & ORS.

                           And

                IA NO. GA-COM/11/2025
                 [OLD NO CS/232/2017]
                           In
                   CS-COM/746/2024

                   UNIWORTH LIMITED
                          Vs
               STATE BANK OF INDIA & ORS.
                                     2




     BEFORE:
     The Hon'ble JUSTICE ANIRUDDHA ROY
     Date : February 3, 2026.

                                                                  Appearance:
                                                  Mr. Kumarjit Banerjee, Adv.
                                                    Mr. Deva Nand Misra, Adv.
                                              Mr. Prashant Kumar Singh, Adv.
                                                             ... for the plaintiff

                                                           Mr. P. Kumar, Adv.
                                                   Mr. S. Pal Choudhuri, Adv.
                                                         Ms. Shilpi Paul, Adv.
                                                           Ms. Tithi Paul, Adv.
                                                       Ms. Baishali Saha, Adv.
                                                ... for the defendant no.1 (SBI)

                                                 Mr. Suchayan Banerjee, Adv.
                                                     Ms. Sanjana Sinha, Adv.
                                                      ...for the defendant no.3

                                                    Mr. D. N. Sharma, Sr. Adv.
                                                         Mr. Vivek Basu, Adv.
                                                       Mr. Anunoy Basu, Adv.
                                                      ...for the defendant no.8
                                                             (HDFC Bank Ltd.)

                                                      Mr. Partha Ghosh, Adv.
                                            ...for the ED in GA-COM/11/2025


        The Court : On the prayer of Mr. Dhirendra Nath Sharma, learned

senior advocate appearing for the defendant no. 8, these matters shall

appear under the heading "Chamber Applications for Final Disposal" on

February 10, 2026.




                                                     (ANIRUDDHA ROY, J.)




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                            CS-COM/746/2024
                                 A.R., J.