Abdul Khair vs Nashir Hossain
2026 Latest Caselaw 1353 Cal/2

Calcutta High Court

Abdul Khair vs Nashir Hossain on 24 February, 2026

ORDER                                          OD-29 to 37

          IN THE HIGH COURT AT CALCUTTA
        ORDINARY ORIGINAL CIVIL JURISDICTION
                   ORIGINAL SIDE

                  IA NO. GA/4/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN

                  IA NO. GA/5/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN

                  IA NO. GA/6/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN

                  IA NO. GA/7/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN

                  IA NO. GA/8/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN

                  IA NO. GA/9/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN
                                      2



                           IA NO. GA/10/2023
                                   In
                              CS/1444/1942
                              ABDUL KHAIR
                                   Vs
                            NASHIR HOSSAIN

                           IA NO. GA/11/2024
                                   In
                             CS/1444/1942
                              ABDUL KHAIR
                                   Vs
                            NASHIR HOSSAIN

                           IA NO. GA/12/2024
                                   In
                             CS/1444/1942
                              ABDUL KHAIR
                                   Vs
                            NASHIR HOSSAIN


BEFORE :
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 24th February, 2026.

Appearance:

Mr. Sardar Amjad Ali, Sr. Adv.

Mr. Sakabda Roy, Adv.

Mr. Abdul Wajid, Adv.

...For the Applicants

Mr. Syed Nazmul Hossain, Adv. Mr. Nadeem Salaiman, Adv. ...for the Board of Wakf (in item nos. 29-35)

Mr. Anirban Kar, Adv.

Mr. Munshi Ashiq Elahi, Adv.

Mr. S. Das, Adv.

Mr. Rohit Mahato, Adv.

...for the added party Rashid Ahmed (in item no.29)

Mr. Diptomoy Talukder, Adv. Mr. A. K. Upadhyay, Adv.

...for the applicant in GA/10/2023

Mr. Siddhartha Ruj, Adv.

...for the petitioner (in item nos. 29 to 34)

The Court:- Heard the submissions of the Learned Advocates

representing the respective parties.

Let the matter be fixed on two consecutive dates on 24 th

March, 2026 and 25th March, 2026 at 3:00 P.M.

(ANANYA BANDYOPADHYAY, J.)

JM