Ruchi Singh Deo Alias Ishvari Raje Singh ... vs Maheshwari Debi @ Singh
2026 Latest Caselaw 1339 Cal/2

Calcutta High Court

Ruchi Singh Deo Alias Ishvari Raje Singh ... vs Maheshwari Debi @ Singh on 24 February, 2026

OD- 7
                                                                                      2021:CHC-OS:703
                               ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                            IA NO. GA/19/2026
                                    In
                               CS/251/2007

         RUCHI SINGH DEO ALIAS ISHVARI RAJE SINGH DEO & ORS.
                                 Vs
                      MAHESHWARI DEBI @ SINGH

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 24th February, 2026 Appearance:

Mr. Amritam Mandal, Adv.

Ms. Shahnaz Parveen, Adv.

Ms. Shabnam Sultana, Adv.

..for the plaintiffs

Mr. Soumalya Ganguli, Adv.

..for the defendant

Ms. Ujjayini Chatterjee, Adv.

Mr. Rishav Deb Barman, Adv.

...for the applicant in GA/19/2026

Ms. Pooja Jewrajka, Adv.

Mr. Avee Jaiswal, Adv.

..for the applicant in GA/15/2021 and GA/17/2024

Mr. Aman Baid, Adv.

... for the intervener in GA/19/2026

The Court:- Mr. Aman Baid, Learned Advocate appearing on behalf of

the intervener sought for further time on personal ground of the Learned

Advocate Mr. Souvik Ray. He is to serve copies of the instant application

upon the Learned Advocate representing the applicants in GA/18/2025,

GA/15/2021 and GA/17/2024.

The Learned Advocate representing the plaintiffs submits that they

have received the copy of GA/19/2026 and intends to file affidavit-in-

opposition to the same.

Next date be fixed on 10th April, 2026 for filing affidavit-in-opposition to 2021:CHC-OS:703

the aforesaid applications by the respective Learned Advocates.

(ANANYA BANDYOPADHYAY, J.)

DB