Sanjay Choudhary vs Dewki Nandan Choudhary And Ors
2026 Latest Caselaw 1325 Cal/2

Calcutta High Court

Sanjay Choudhary vs Dewki Nandan Choudhary And Ors on 24 February, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-9 & 11

                                                   ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE


                        IA No.GA/3/2025
                               IN
                           CS/4/2025

                     SANJAY CHOUDHARY
                             VS.
              DEWKI NANDAN CHOUDHARY AND ORS.


                        IA No.GA/5/2025
                               IN
                           CS/4/2025

                     SANJAY CHOUDHARY
                             VS.
              DEWKI NANDAN CHOUDHARY AND ORS.




BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 24th February, 2026.

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. Sayantan Bose, Adv.

Mr. Shounak Mukhopadhyay, Adv.

Ms. Priyanka Gope, Adv.

For plaintiff Mr. Altamash Alim, Adv.

Mr. Sumit Biswas, Adv.

Ms. Rajashree Bhowmick, Adv.

For defendant no.1 Mr. Ayan Chakraborty, Adv.

Ms. Sohini Mukherjee, Adv. Mr. Saikat Mallick, Adv.

For Kotak Mahindra Bank

The Court: The plaintiff resumes argument in support of the application

for amendment of plaint and also deals with the points raised by the defendant

no. 1 in their application under Order VII Rule 11 of the Code of Civil

Procedure, 1908 (in short CPC).

The defendant no. 1 commences his argument but the same could not be

concluded.

Let these matters appear in the monthly List of March, 2026 under the

heading "For Orders".

(ARINDAM MUKHERJEE, J.)

Sb/gb