Biswanath Mitra vs K. C. Basu
2026 Latest Caselaw 1299 Cal/2

Calcutta High Court

Biswanath Mitra vs K. C. Basu on 23 February, 2026

                     ORDER SHEET

OD-3-21

            IN THE HIGH COURT AT CALCUTTA
          ORDINARY ORIGINAL CIVIL JURISDICTION
                     ORIGINAL SIDE


                   IA NO. GA/9/2024
                    In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                   IA NO. GA/12/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                   IA NO. GA/13/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                   IA NO. GA/14/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                   IA NO. GA/15/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                   IA NO. GA/16/2025
                     In CS/220/1868
         2


BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/17/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/18/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/19/2025
  In CS/220/1868

BISWANATH MITRA
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   K. C. BASU

IA NO. GA/20/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/21/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/22/2025
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BISWANATH MITRA
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   K. C. BASU
         3



IA NO. GA/23/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/24/2025
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BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/25/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/26/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/27/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/28/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

IA NO. GA/29/2025
  In CS/220/1868
                                          4


                               BISWANATH MITRA
                                      Vs
                                  K. C. BASU



BEFORE :
HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Dated: 23rd February, 2026 Appearance :

Mr. Souvick Mitra, Adv.

Ms. S. Ray, Adv.

...for the petitioner

Mr. Shyamal Chakraborty, Adv.

Mr. Nayan Ranjan Chakraborty, Adv.

...On behalf of Opp. No. 2 & 3 (in GA/25/2025)

Ms. Piyali Sengupta, Adv.

Ms. Manisha Nath, Adv.

Ms. Gulnaz Quraishi, Adv.

...for KMC (GA/12/2025 to GA/27/2025)

Mr. Rishav Deb Barman, Adv.

...for Sovabazar Byabsayi Samiti( in GA 9 of 2024)

Mr. Sreyasree Choudhury, Adv.

Special Officer (in Item nos.3 to 20)

The Court:- In compliance of the order dated 15th September, 2025

passed by the Co-ordinate Bench of this Court, the Learned Special Officer has

furnished a report delineating the names of the shebaits and their respective

addresses as mentioned by the Board of Trustees comprising of one Debraj

Mitra and Sanjib Mitra, Saibal Deb and Soumit Deb.

Let a copy of the compliance report as aforesaid be kept on record.

A copy of the same is to be circulated amongst the parties namely the

petitioner as well as the other applicants.

The Learned Advocate representing the petitioner is to serve notice upon

the individual trustees intimating the next date of hearing for their appropriate

representation before the Court.

None appeared to represent seven trustees as claimed by Learned

Advocate Mr. Ayan Kumar Boral on the earlier occasion.

Next date be fixed on 10th April, 2026.

In the meantime, Learned Advocate representing the petitioner is to take

steps in complying with the order of amendment as mentioned in the order

dated 15th September, 2025.

(ANANYA BANDYOPADHYAY, J.)

JM