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Titagarh Wagons Limited vs Babatunde Fagbemi @ Babatunde Fagbemi ...
2026 Latest Caselaw 1250 Cal/2

Citation : 2026 Latest Caselaw 1250 Cal/2
Judgement Date : 20 February, 2026

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Calcutta High Court

Titagarh Wagons Limited vs Babatunde Fagbemi @ Babatunde Fagbemi ... on 20 February, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-28
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                    CS/60/2016

                       TITAGARH WAGONS LIMITED
                                  VS
          BABATUNDE FAGBEMI @ BABATUNDE FAGBEMI AYOOLA & ORS.


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 20th February, 2026

Appearance:

Mr. Taney Agarwal, Adv. Ms. Ranita Jana, Adv.

..for the plaintiff.

The Court:- Adjourned to 30th March, 2026 with liberty to mention.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)

 
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