Ram Nath Singh And Ors vs Jaspal Singh Chandhok And Ors
2026 Latest Caselaw 1244 Cal/2

Calcutta High Court

Ram Nath Singh And Ors vs Jaspal Singh Chandhok And Ors on 20 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-2
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                                    CS/12/2020

                           RAM NATH SINGH AND ORS
                                     VS
                       JASPAL SINGH CHANDHOK AND ORS


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 20th February, 2026

Appearance:

Mr. Deepnath Roy Chowdhury, Adv.

Mr. Subir Sabud, Adv.

...for the plaintiff

Ms. Somali Mukhopadhyay, Adv.

Mr. Subhahjit Das, Adv.

...for the defendant

The Court:- Learned Counsel for the Plaintiff submitted that some

applications are supposed to revive on setting aside of the order of dismissal of

the suit in terms of order dated 29.09.2022 passed by the Co-ordinate Bench.

Appropriate application may be filed by the Learned Advocate for the

Plaintiff.

Adjourned to 30th March, 2026.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)