M/S. Vikram India vs M/S. Seagulls Tea
2026 Latest Caselaw 1236 Cal/2

Citation : 2026 Latest Caselaw 1236 Cal/2
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

M/S. Vikram India vs M/S. Seagulls Tea on 20 February, 2026

ORDER SHEET                                                          OD-36


                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 CS/180/2008

                             M/S. VIKRAM INDIA
                                     VS
                             M/S. SEAGULLS TEA

    BEFORE:
    The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 20th February, 2026.

The Court :- None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

A Dey

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