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Sarwan Kumar Jhawar And Ors vs Harikishan Jhawar And Ors
2026 Latest Caselaw 1219 Cal/2

Citation : 2026 Latest Caselaw 1219 Cal/2
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sarwan Kumar Jhawar And Ors vs Harikishan Jhawar And Ors on 20 February, 2026

  OD-17

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                  IA NO. GA/4/2025
                                          In
                                     CS/313/2010

                         SARWAN KUMAR JHAWAR AND ORS
                                      Vs
                          HARIKISHAN JHAWAR AND ORS

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 20TH FEBRUARY, 2026.

Appearance:

Mr. Pourush Bandyapadhyay, Adv.

Mr. I. Bhattacharyya, Adv.

For the plaintiff

Mr. Ratul Das, Adv.

Mr. Deepak Kripalan, Adv.

For the defendant No.4

Ms. Madhu Priya, Adv.

For the Receiver

The Court : The Learned Advocate representing the Plaintiffs in this suit being

CS/313/2010 has filed an application being GA/4/2025, inter alia, seeking for

restoration of the aforesaid suit which has been dismissed for default vide an Order

dated 2nd December, 2025 passed by this Court.

The averments in Paragraphs - 7, 8, 9 and 10 of the instant application i.e.

GA/4/2025 being satisfactory, the Order dated 2 nd December, 2025 is recalled.

CS/313/2010 is restored to its original file and number.

GA/4/2025 is, accordingly, disposed of.

Next date be fixed on 18th March, 2026.

The Learned Advocate, Ms. Madhu Priya, appointed in this suit as a Receiver

by the Co-ordinate Bench of this Court is to file the current status report with regard

to the property in question.

(ANANYA BANDYOPADHYAY, J.)

A Dey

 
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