Suchandra Bhutoria vs Anil Bhutoria & Ors
2026 Latest Caselaw 1210 Cal/2

Calcutta High Court

Suchandra Bhutoria vs Anil Bhutoria & Ors on 20 February, 2026

OD-3
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              IA NO. GA/11/2025
                                      In
                                 CS/280/2012

                           SUCHANDRA BHUTORIA
                                    Vs
                           ANIL BHUTORIA & ORS.

  BEFORE:
  The Hon'ble JUSTICE BISWAROOP CHOWDHURY
  Date : 20th February, 2026.

                                                                           Appearance:
                                                              Ms. Sushreya Dutta, Adv.
                                                                      ...for the plaintiff

                                                                Mr. Aritra Basu, Adv.(VC)
                                                                 Mr. Samriddha Sen,Adv.
                                                           Mr. Jasojeet Mukherjee, Adv.
                                                          ...for the defendant nos.1 & 2

                                                                      Mr. Pranit Bag, Adv.
                                                                Ms. Sanjana Sinha, Adv.
                                                                 Ms. Amani Kayan, Adv.
                                                               ...for the respondent no.3

Mr. Sankarsan Sarkar, Adv.

Mr. Aditya Mandal, Adv.

...for the defendant nos.4-6,10,23,24,28,30,31,34

Mr. Vivek Basu, Adv.

Mr. Gautam Kumar Ray, Adv.

Ms. Ipsita Ghosh, Adv.

...for the defendant no.36

1. Learned Advocates for the parties are present.

2. The affidavit-in-opposition filed by the defendant no.36 be kept with

the record. The affidavit-in-reply to the said opposition may be filed on or

before 11th March, 2026.

3. As the plaintiff prays for time to file affidavit-in-opposition, such time

to file the affidavit-in-opposition is granted, the said affidavit-in-opposition

be filed on or before 6th March, 2026; affidavit-in-reply, if any, to the said

application be filed on or before 12th March, 2026.

4. Let this matter appear on 13th March, 2026.

5. With regard to the affidavit of competency along with Vakalatnama to

be filed on behalf of the defendant nos.4 to 6, 10,13,24,28,30,31,34 leave

is granted. The affidavit-in-opposition filed today be kept with the record.

The affidavit-in-reply be filed on or before 12th March, 2026.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(CR)