Chandrakala Devi & Ors vs Dharam Chand Chaudhry
2026 Latest Caselaw 1204 Cal/2

Calcutta High Court

Chandrakala Devi & Ors vs Dharam Chand Chaudhry on 20 February, 2026

                                                                                            2013:CHC-OS:24

  OD-15 and 16

                                     ORDER SHEET
                            IN THE HIGH COURT AT CALCUTTA
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                     ORIGINAL SIDE

                                      CS/1166/1987
                    IA NO: GA/1/2005(Old No:GA/1467/2005), GA/7/2025

                                CHANDRAKALA DEVI & ORS.
                                          VS
                                DHARAM CHAND CHAUDHRY

                                        CS/118/1987

                          CHANDRA KALA DEVI CHOUDHRY & ORS.
                                         VS
                           DHARAMCHAND CHAUDHRY AND ORS

  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 20TH FEBRUARY, 2026.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Mr. Joydeep Guha, Adv.

For the plaintiff

Mr. Mohit Gupta, Adv.

Mr. A. P. Agarwalla, Adv.

For the defendant

The Court : The Learned Advocate representing the Applicant in GA/7/2025

sought for recalling of the Orders dated 6th December, 2024 and 3rd September, 2025

passed by the Co-ordinate Bench of this Court and also to grant extension for filing of

the written statement.

Heard the submissions of the Learned Advocates representing the respective

parties.

The disputes between the parties at this juncture after a lapse of nearly four

decades can be resorted to the process of mediation.

The Learned Advocates representing both the parties are to explore the

possibility of settling the disputes between the parties through the process of

mediation.

2013:CHC-OS:24

Next date be fixed on 26th February, 2026.

Affidavit-of-Documents in CS/118/1987 has been filed by the Learned

Advocate representing the Applicant.

(ANANYA BANDYOPADHYAY, J.)

A Dey