Citation : 2026 Latest Caselaw 1186 Cal/2
Judgement Date : 19 February, 2026
ORDER SHEET OD-36
2017:CHC-OS:83
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/100022/1996
IA NO: GA/1/1997(Old No:GA/914/1997),
GA/2/1997(Old No:GA/929/1997),
GA/9/2012(Old No:GA/642/2012),
GA/10/2015(Old No:GA/3835/2015),
GA/11/2018(Old No:GA/3494/2018)
GOUTAM ROY
VS
VANDANA JALAN NEE BAJORIA AND ORS.
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 19th February, 2026.
Appearance:
Mr. Biswanath Chatterjee, Adv. Ms. Madhurima Halder, Adv. Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.
Ms. Sayani Gupta, Adv.
...For the Plaintiff
Mr. Varun Kothari, Adv.
Mr. A. Agarwalla, Adv.
Mr. S. Majumder, Adv.
Mr. P. Garain, Adv.
...For the Defendant nos. 1(b), (c) & (d)
Mr. Rachit Lakhmani, Adv. Mr. Samridha Sen, Adv.
Ms. Neelina Chatterjee, Adv.
Mr. Biswajit Saha, Adv.
Ms. Puspita Bhoumick, Adv. ...For the Defendant no.3
The Court:- Further examination-in-chief of the P.W.1 was conducted.
Next date be fixed on 23rd February, 2026 at 12:30 P.M. for conclusion
of examination-in-chief of the P.W.1.
(ANANYA BANDYOPADHYAY, J.)
JM
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