Shri Om Trust & Ors vs Calcutta International Club And Anr
2026 Latest Caselaw 1122 Cal/2

Calcutta High Court

Shri Om Trust & Ors vs Calcutta International Club And Anr on 18 February, 2026

ORDER SHEET                                                         OD-14-17


                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                          IA NO. GA/11/2025
                                  In
                              CS/99/2009
                        SHRI OM TRUST & ORS.
                                  Vs
                CALCUTTA INTERNATIONAL CLUB AND ANR
                                 AND
                          IA NO. GA/12/2025
                                  In
                              CS/99/2009
                        SHRI OM TRUST & ORS.
                                  Vs
                CALCUTTA INTERNATIONAL CLUB AND ANR
                                 AND
                          IA NO. GA/13/2025
                                  In
                              CS/99/2009
                       SHRI OM TRUST & ORS.
                                  Vs
                CALCUTTA INTERNATIONAL CLUB AND ANR
                                 AND
                          IA NO. GA/14/2026
                                  In
                              CS/99/2009
                        SHRI OM TRUST & ORS.
                                  Vs
                CALCUTTA INTERNATIONAL CLUB AND ANR


  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
  Date: 18th February, 2026.
                                                                      Appearance:
                                                       Mr. Subrata Goswami, Adv.
                                                   Mr. Debrup Bhattacharjee, Adv.
                                                    ...For the Plaintiffs/applicants

                                                              Mr. Aritra Pal, Adv.
                                                         ...For the Defendant no.1

                                                     Mr. Sarbajit Mukherjee, Adv.
                                                       Mr. Prabir Dasgupta, Adv.
                                                        ...For the Defendant no.2

      The     Court:-     The       Learned   Advocate     representing       the

plaintiffs/applicants is present.
                                       2

      The Learned Advocate representing the defendant no.2 seeks seven

days time to file the affidavit-in-opposition in compliance of the order dated

22nd December, 2025.

      Next date be fixed on 25th February, 2026 for filing affidavit-in-

opposition by the Learned Advocate representing the defendant nos. 1 and 2

as last chance, failing which necessary orders will be passed.



                        In Re: IA NO. GA/14/2026

      The Learned Advocate representing the plaintiff/respondent in IA No.

GA 14 of 2026 seeks time to file affidavit-in-opposition to the same.

Next date be fixed on 25th February, 2026 for filing affidavit-in-

opposition in IA No. GA 14 of 2026.

(ANANYA BANDYOPADHYAY, J.)

JM